Section 23 in The Rajasthan Homoeopathic Medicine Act, 1969
23. Decision by Board.
(1)All questions which may come before a meeting of the Board shall unless otherwise provided in this Act or in the rules or regulations made thereunder, be decided by a majority of the votes of the members present and voting.(2)In case of an equality of votes, the Chairman of the meeting shall have a second or casting vote.
