Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 93 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 93. Deputation of employees to join military service. - The terms and conditions subject to which an employee may be permitted to join military service shall be determined by the Authority.
