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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(3)[ The applicant seeking increase in number of intake of students in the recognised Veterinary College or Veterinary Institution under sub-rule(1) shall create the minimum infrastructure and appoint such minimum manpower as specified in Schedule V.