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Union of India - Section

Section 12 in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

12. Application for increasing the admission capacity in the recognised Veterinary College.

(1)An application for expansion of a recognised Veterinary College or Veterinary Institution or increasing the number of intake of students in the recognised Veterinary College or Veterinary Institution or both shall be submitted in Form-XII, along with such fee and other documents as may be specified by these rules, to the Secretary, Department of Animal Husbandry, Dairying and Fisheries, Ministry of Agriculture and Farmers Welfare, Krishi Bhawan, New Delhi - 11001.
(2)The application under sub rule (1) shall be accompanied by the documents as specified in Form-IA along with, where applicable, a detailed project report which shall include the building programme, educational programme, functional programme, equipment programme and manpower programme that the applicant intends to implement to provide necessary facilities for the increased number of students.
(3)[ The applicant seeking increase in number of intake of students in the recognised Veterinary College or Veterinary Institution under sub-rule(1) shall create the minimum infrastructure and appoint such minimum manpower as specified in Schedule V.
(4)All applications under this rule shall be processed within such period as specified in Schedule IV] [Inserted by Notification No. G.S.R. 197(E), dated 6.3.2019 (w.e.f. 22.5.2017).]