Section 4(j) in The West Bengal Board of Madrasah Education Act, 1994.
(j)three persons nominated by the State Government of whom -(i)one shall be a wholetime member of the teaching staff of a college imparting instruction in Arabic or Persian language and affiliated to any University in West Bengal,(ii)one shall be an expert in Islamic Culture and Theology, and(iii)one shall be a woman interested in Madrasah Education;
