Section 4 in The West Bengal Board of Madrasah Education Act, 1994.
4. Composition of the Board. -
The Board shall consist of the following members: -(a)the President;(b)the President of the West Bengal Council of Higher Secondary Education, ex officio;(c)the President of the West Bengal Board of Secondary Education, ex officio;(d)the President of the West Bengal Board of Primary Education, ex officio;(e)[ the Director of Madrasah Education, West Bengal, ex officio] [Substituted by Act No. 10 of 2014, dated 13.8.2014.](f)the Head of the Department of Arabic, Calcutta University, ex-officio;(g)[ the representative of Vice-Chancellor Allah University, ex officio;] [Substituted by Act No. 10 of 2014, dated 13.8.2014.](h)two heads of recognised Madrasahsone High Madrasah and one Senior Madrasahnominated by the State Government;(i)two Members of the West Bengal Legislative Assembly nominated by the State Government;(j)three persons nominated by the State Government of whom -(i)one shall be a wholetime member of the teaching staff of a college imparting instruction in Arabic or Persian language and affiliated to any University in West Bengal,(ii)one shall be an expert in Islamic Culture and Theology, and(iii)one shall be a woman interested in Madrasah Education;(k)[eleven] [Substituted 'ten' by Act No. 10 of 2014, dated 13.8.2014.] wholetime and permanent members of the teaching staff of recognised Madrasahsfive from High Madrasahs, three from Senior Madrasahs and two from Junior High Madrasahs [and one from Primary Madrasah] [Inserted by Act No. 10 of 2014, dated 13.8.2014.] elected in the manner prescribed;(l)two persons from the wholetime and permanent non teaching staff of recognised Madrasahs elected in the manner prescribed;(m)one person from the wholetime and permanent staff of the Board elected in the manner prescribed.
