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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(ii) in The Quality Of Service Of Broadband Service Regulations, 2006

(ii)the dependency of link utilization on the availability of the content/application to be supplied from the other end is one of the factors to be considered here and dependency is on the other end server, far end ISP link and far end ISP's upstream connectivity;