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[Cites 0, Cited by 0] [Section 194D] [Entire Act]

State of West Bengal - Subsection

Section 194D(b) in The Howrah Municipal Corporation Act, 1980

(b)by public notice direct that after such date as may be specified in the notice, any dog which is without a collar or without any mark distinguishing it as a private property and is found straying on the street or beyond the enclosure of the house of its own, if any, may be destroyed or caused to be destroyed accordingly.]