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[Cites 0, Cited by 0] [Section 169] [Entire Act]

NCT Delhi - Subsection

Section 169(1) in The Delhi School Education Rules, 1973

(1)Every employee collecting any fee or contribution shall deposit the amount collected by him with the cashier of the school by whatever name called, on the same day on which the collections are made and it shall be the duty of the cashier to enter the amount so received, immediately in the fee collection register and thereafter in the cash book and to append his initials thereto for the amount received.