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NCT Delhi - Section

Section 169 in The Delhi School Education Rules, 1973

169. Collected amount to be deposited on the same day.

(1)Every employee collecting any fee or contribution shall deposit the amount collected by him with the cashier of the school by whatever name called, on the same day on which the collections are made and it shall be the duty of the cashier to enter the amount so received, immediately in the fee collection register and thereafter in the cash book and to append his initials thereto for the amount received.
(2)The attendance register, fee collection register and the cash book shall be submitted by the cashier to the head of the school for comparison and the need of the school shall after verification, countersign the entries in those registers.