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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(ii) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(ii)The Candidates should have passed a Bachelor Degree Examination of any recognized University or equivalent thereof besides passing SSC or equivalent with Mathematics as one of the subjects: