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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

3. Eligibility.

- The Eligibility for a appearing to the ICET shall be as follows:
(i)The candidates should be an Indian National and should satisfy the requirement of local or non local status as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974 as subsequently amended from time to time.
(ii)The Candidates should have passed a Bachelor Degree Examination of any recognized University or equivalent thereof besides passing SSC or equivalent with Mathematics as one of the subjects:
provided that a candidate who has appeared for the above Degree Examination shall also appear for the ICET.
(iii)The candidate shall get a rank as per the merit besides passing the qualifying examination for admission into the courses.