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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(8) in Jharkhand Building Byelaws 2016

8.2All plans, drawings, statements, design details shall bear the signature of the applicants and shall be duly countersigned by an empanelled Architect/Technical person. All documents and plans related to structural designs shall bear the full name and full signature of a registered Structural Engineer.Note:- 1. The registered Architect/Technical Person who has prepared the plan shall put the empanelment number/Registration No. and seal on all plans and documents signed by him and shall also furnish a certificate to the effect that he shall supervise the construction of the building and shall he responsible for any deviation from the approved plan except if the Owner/Architect/Technical person intimates that their agreement for services has been terminated. The constructions shall be stopped immediately until agreement with another architect/technical person is executed and intimated immediately to the authority.