Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Nagaland - Subsection Section 53(2) in The Global Open University (Nagaland) Act, 2006 (2)Nothing herein shall be deemed to prevent the Registrar, with the prior approval of the Pro Chancellor, to delegate some of his contracting powers to the Finance Officer.
