Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73G] [Entire Act] State of Madhya Pradesh - Subsection Section 73G(7) in The M.P. Factories Rules, 1962 (7)Wherever necessary, an effective system for cooling, flooding or blanking shall be provided, for the purpose of controlling the reaction and process condition within the safe limit of temperature and pressure.
