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State of Madhya Pradesh - Section

Section 73G in The M.P. Factories Rules, 1962

73G. Reaction vessels and kettles.

(1)This rule applied to reaction vessels and kettle have in referred to as reaction vessels, which normally work at a pressure not above the atmospheric pressure but in which there is likelihood of pressure being created above the atmospheric pressure due to reaction getting out of control or any other circumstances.
(2)In the event of the vessel being heated by electrical means, a suitable thermostatic control device shall be provided to prevent the temperature exceed the safe limit.
(3)Where steam is used for heating purpose in a reaction vessel, it shall be supplied through a suitable automatic device to prevent the maximum permissible steam pressure being exceeded, unless the pressure of the steam in the supply line itself cannot exceed the said maximum permissible pressure.
(4)A suitable safety valve or rupture disc of adequate size and capacity shall be provided to effectively prevent the pressure being buildup in the reacting vessel beyond the safe limit. Effective arrangements shall be made to ensure that the released gases, fumes, vapours, liquids or dusts, as the case may be, are led away and disposed of through suitable pipes without causing any hazard. Where flammable gases or vapours are likely to be vented out from the vessel the discharge valve shall be provided with a flame arrestor.
(5)Every reaction vessel shall be provided with a pressure guage having the appropriate range.
(6)In addition to the devices as mentioned in the foregoing provisions, means shall be provided for automatically stopping the feed into the vessel as soon as process condition deviate from the normal limits to an extent which can be considered as dangerous.
(7)Wherever necessary, an effective system for cooling, flooding or blanking shall be provided, for the purpose of controlling the reaction and process condition within the safe limit of temperature and pressure.
(8)An automatic auditory and visual warning shall be given whenever process conditions exceed the present limits. This device, wherever possible, shall be integrated with automatic process correction systems.
(9)A notice pointing out the possible circumstances in which pressure above atmospheric pressure may be buildup in the reaction vessel, the danger involved and the precautions to be taken by the operators shall be displayed at a conspicuous place near the vessel.