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State of Jharkhand - Section

Section 8 in Jharkhand Single Window Clearance Act, 2015

8. Single Window Clearance Committee.

(1)There shall be constituted a Single Window Clearance Committee (SWCC) for the purpose of this act.
(2)The Single Window Clearance Committee shall consist of the following composition:
Members Designation
a. Principal Secretary/Secretary, Industry Chief Executive Officer
b. Principal Secretary /Secretary, Finance-cum-Planning Member
c. Principal Secretary/Secretary, Revenue,Registration and Land Reform Member
d. Principal Secretary/Secretary, UrbanDevelopment and Housing. Member
e. Principal Secretary/Secretary, Labour,Employment and Training Member
f. Principal Secretary, Forest, Environment and Climate Change Member
g. Principal Secretary/Secretary, Energy Members
h. Principal Secretary/Secretary, Water Resources Members
i. Principal Secretary/Secretary, Mining andGeology Members
j. Chairman, Jharkhand State Pollution ControlBoard Members
k. Director of Industries Member-Convener
(3)The Principal Secretary, Department of Industries shall be Chairman of this Single Window Clearance Committee. The Single Window Clearance Committee may invite the other departmental Secretaries or any other officer of any department as a special invitee as required.