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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(2) in Jharkhand Single Window Clearance Act, 2015

(2)The Single Window Clearance Committee shall consist of the following composition:
Members Designation
a. Principal Secretary/Secretary, Industry Chief Executive Officer
b. Principal Secretary /Secretary, Finance-cum-Planning Member
c. Principal Secretary/Secretary, Revenue,Registration and Land Reform Member
d. Principal Secretary/Secretary, UrbanDevelopment and Housing. Member
e. Principal Secretary/Secretary, Labour,Employment and Training Member
f. Principal Secretary, Forest, Environment and Climate Change Member
g. Principal Secretary/Secretary, Energy Members
h. Principal Secretary/Secretary, Water Resources Members
i. Principal Secretary/Secretary, Mining andGeology Members
j. Chairman, Jharkhand State Pollution ControlBoard Members
k. Director of Industries Member-Convener