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[Section 8]
[Entire Act]
State of Jharkhand - Subsection
Section 8(2) in Jharkhand Single Window Clearance Act, 2015
| Members | Designation | |
| a. | Principal Secretary/Secretary, Industry | Chief Executive Officer |
| b. | Principal Secretary /Secretary, Finance-cum-Planning | Member |
| c. | Principal Secretary/Secretary, Revenue,Registration and Land Reform | Member |
| d. | Principal Secretary/Secretary, UrbanDevelopment and Housing. | Member |
| e. | Principal Secretary/Secretary, Labour,Employment and Training | Member |
| f. | Principal Secretary, Forest, Environment and Climate Change | Member |
| g. | Principal Secretary/Secretary, Energy | Members |
| h. | Principal Secretary/Secretary, Water Resources | Members |
| i. | Principal Secretary/Secretary, Mining andGeology | Members |
| j. | Chairman, Jharkhand State Pollution ControlBoard | Members |
| k. | Director of Industries | Member-Convener |