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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Telangana - Subsection

Section 69(3) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(3)The Returning Officer shall provide at each polling station one or more voting machines and copies of relevant part of the electoral roll and such other election material as may be necessary for taking the poll.