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State of Telangana - Section

Section 69 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

69. Arrangements at the Polling Stations.

(1)Outside each polling station there shall be displayed prominently,-
(a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station; and
(b)a copy of the list of contesting candidates.
(2)At each polling station there shall be set up one or more voting compartments in which the electors can record their votes free from observation.
(3)The Returning Officer shall provide at each polling station one or more voting machines and copies of relevant part of the electoral roll and such other election material as may be necessary for taking the poll.