Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 1 in West Bengal Electrical Licensing Rules, 2017

1. Title, extent and commencement.

(1)These rules may be called the West Bengal Electrical Licensing Rules, 2017.
(2)They shall extend to the whole of the State of West Bengal.
(3)They shall come into force from the date of publication in the Official Gazette.