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Union of India - Section

Section 2 in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

2. Definitions .-In these rules, unless the context otherwise requires,-

(a)"Act" means the Airports Economic Regulatory Authority of India Act, 2008;
(b)"Secretary" means the Secretary of the Authority;
(c)All other words and expressions used and not defined in these rules but defined in the Act shall have the meanings respectively as assigned to them in the Act.