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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

(c)All other words and expressions used and not defined in these rules but defined in the Act shall have the meanings respectively as assigned to them in the Act.