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[Cites 0, Cited by 0] [Section 17H] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17H(c) in A.P. Farmers Organisation Rules, 1997

(c)The Superintending Engineer concerned shall be the authority to take over the charge of the Project committee with all records and exercise the powers and perform the function of the Farmers Organisations till such time the Project Committee is constituted or reconstituted.