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State of Andhra Pradesh - Section

Section 17H in A.P. Farmers Organisation Rules, 1997

17H. Transitional arrangements for the Farmers Organisation are as follows.

- 1. Officer: After completion of the term of elected bodies of the Farmers Organisation, and where no incharge arrangements are made all the records of the concerned Farmers Organisation shall be handed over to the following officers as per the specific instructions from the Government who will exercise powers and to perform the function of the Farmers Organisations.
(a)Deputy Executive Engineer concerned shall be the authority to take over the charge of the Water Users Association with all records and exercise the powers and perform the functions of the Farmers Organisations till such time such Water Users Association is constituted or reconstituted.
(b)The Executive Engineer concerned shall be the authority to take over the charge of the Distributory Committee with all records and exercise the powers and perform the functions of the Farmers Organisations till such time, such Distributory Committee is constituted or reconstituted.
(c)The Superintending Engineer concerned shall be the authority to take over the charge of the Project committee with all records and exercise the powers and perform the function of the Farmers Organisations till such time the Project Committee is constituted or reconstituted.
Note. - The Superintending Engineer/ Executive Engineer / Deputy Executive Engineer who has taken over the Farmers Organisation shall be assisted by the subordinate staff under his Administrative / Technical Control.