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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2) in Bihar Legal Metrology (Enforcement), Rules, 2014

(2)Every Legal Metrology Officer shall be provided with such dies, punches, paper seal/ sticker and such other equipment as may be necessary for affixing the verification stamp, the design and number of which are to be approved by the Controller.