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State of Bihar - Section

Section 22 in Bihar Legal Metrology (Enforcement), Rules, 2014

22. Provision of supply of working/Secondary Standards, equipment, etc. to the Legal Metrology Officer.

(1)Every Legal Metrology Officer shall be provided with Working /Secondary Standard weights, Working/ Secondary Standard balances, and such other equipment includes weighing and measuring devices as may be approved by the Controller from time to time.
(2)Every Legal Metrology Officer shall be provided with such dies, punches, paper seal/ sticker and such other equipment as may be necessary for affixing the verification stamp, the design and number of which are to be approved by the Controller.
(3)Every Legal Metrology Officer shall be provided with punches of suitable sizes of eight pointed star as shown below for obliterating stamps.