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Union of India - Section

Section 6 in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

6. Documentation and reporting.

(1)The Board of Trustees shall be provided with the following reports by the fund manager of the Venture Capital Fund for Energy Efficiency; namely:-
(a)quarterly reports about the performance of investments of the fund, new investments made in the quarter, and other reports;
(b)semi-annual reports concerning unaudited financial statements of the fund; industry dynamics, regulation, technologies, competing investments, new opportunities for investments and the other reports and charges debited to the fund;
(c)annual reports concerning audited financial statements; and
(d)any other information as required by Trust.