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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(b)semi-annual reports concerning unaudited financial statements of the fund; industry dynamics, regulation, technologies, competing investments, new opportunities for investments and the other reports and charges debited to the fund;