Bombay High Court
Madhukar Janardan Patil And Ors vs Deputy Collector (Acquisition) Raigad ... on 26 February, 2019
Bench: R.M. Borde, Pushpa Virendra Ganediwala
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4871 OF 2016
Smt. Vaishali Vijay Bhave ....Petitioner
V/S
Deputy Collector (acquisition) Raigad And Ors. ....Respondent
WITH WRIT PETITION NO. 491 OF 2016 Madhukar Janardan Patil And Ors. ....Petitioner V/S Deputy Collector (acquisition) Raigad And Ors. ....Respondent WITH WRIT PETITION NO. 12406 OF 2015 Pramod Anant Gurav And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 12405 OF 2015 Khairaj Ramji Bhanushali ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10587 OF 2015 Shantaram Mahadu Dharve And Ors ....Petitioner V/S Page 1/3 ::: Uploaded on - 26/02/2019 ::: Downloaded on - 21/03/2019 18:20:14 ::: Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10591 OF 2015 Vijay Ramchandra Patil And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10592 OF 2015 Santosh Ramdas Waghmare ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10593 OF 2015 Santosh Anant Divekar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10793 OF 2015 Pandurang Kasha Pawar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 11521 OF 2015 Pen Education Societys Late P.n. Godse Vidyamandir, Varsai Through Hon. Secretary Page 2/3 ::: Uploaded on - 26/02/2019 ::: Downloaded on - 21/03/2019 18:20:14 ::: Sadanand Deo V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 4872 OF 2016 Shri. Shekhar Vijay Bhave ....Petitioner V/S Deputy Collector (acquisition) Raigad And Ors. ....Respondent Mr. S.S. Kulkarni, i/b. Mr.Mandar S. Kulkarni and Mr. Sachin Chavan For Petitioner. Mr. A.A. Kumkhakoni, Advocate General, a/w Mrs. P.N. Diwan, AGP, for R.Nos. 1 to 4-State.
CORAM : R.M. BORDE & SMT. PUSHPA VIRENDRA GANEDIWALA, JJ DATE : 26th February, 2019 P.C. :
Place the matter on 12th March 2019, for Admission. Ad-interim relief, if any, to continue till the next date.
( FOR REGISTRAR JUDICIAL - I ) ....Petitioner Page 3/3 ::: Uploaded on - 26/02/2019 ::: Downloaded on - 21/03/2019 18:20:14 :::