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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(1)The District Election Officer shall provide at each polling station sufficient number of ballot boxes and ballot papers, copies of voters' lists in respect of the polling area, articles necessary for voters to mark the ballot papers as well as such other instruments and accessories as may be required for taking the poll.