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State of Chattisgarh - Section

Section 52 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

52. Arrangement at the polling station.

(1)The District Election Officer shall provide at each polling station sufficient number of ballot boxes and ballot papers, copies of voters' lists in respect of the polling area, articles necessary for voters to mark the ballot papers as well as such other instruments and accessories as may be required for taking the poll.
(2)Each polling station shall be provided with one or more voting compartment in which voters can one after another, cast their votes" screened from observation, and no voter shall be allowed to enter such voting compartment when another voter is inside the same for the purpose of recording his vote.