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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(1)(b) in Sikkim Ecology Fund and Environment Cess Act, 2005

(b)Such other purposes and projects leading directly or indirectly to restoration of ecological balance of the various areas in the State as may be specified by the Government.