Section 15(1) in Sikkim Ecology Fund and Environment Cess Act, 2005
(1)The fund shall be utilized for -(a)the creation and development of facilities helping in amelioration of environment and maintenance and improvement of environmental services a ecology security of the State;(b)Such other purposes and projects leading directly or indirectly to restoration of ecological balance of the various areas in the State as may be specified by the Government.
