Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Manipur - Subsection Section 29(vii) in Manipur International University Act, 2018 (vii)to generate and maintain resources through consultancy services, continuing education programs, national and international collaborations and intellectual property rights;
