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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)the turnover of the society including issue of loans during the preceding co-operative year or the working capital of the society at the end of the preceding co-operative year shall not be less than one crore of rupees; and