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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)Government shall appoint a Special Officer and an Officer-on-Special Duty and such other Officers & Staff as may be required to carry out preparatory work of the establishment of the University.