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State of Andhra Pradesh - Section

Section 53 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

53. Transitory Provisions -

(1)Government shall appoint a Special Officer and an Officer-on-Special Duty and such other Officers & Staff as may be required to carry out preparatory work of the establishment of the University.
(2)After the University is established, appointment of the Vice-Chancellor, the Registrar and such other staff shall be done as may be prescribed under this Act and statutes.