Section 38 in Tamil Nadu Elementary Education Act, 1920
38. Budget of elementary education fund.
(1)On or before the 30th November in each year every municipal council for which an elementary education fund has been constituted under section 32 shall submit to the State Government through the Director of Public Instruction, in such forms as may be prescribed, a budget for the ensuing financial year showing the income and expenditure relating to such fund.(2)The State Government may pass such orders as they think fit in respect of the budget and the Municipal Council concerned shall be bound to carry out all such orders.
