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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1) in Tamil Nadu Elementary Education Act, 1920

(1)On or before the 30th November in each year every municipal council for which an elementary education fund has been constituted under section 32 shall submit to the State Government through the Director of Public Instruction, in such forms as may be prescribed, a budget for the ensuing financial year showing the income and expenditure relating to such fund.