Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Tamil Nadu Fire Service Rules, 1990

(1)The Members of the Fire Service shall act in accordance with the procedure and attendance at Fire Station as envisaged under Chapter XII and Part III, Chapter XIII of Tamil Nadu Fire Service Manual, 1974.