(1)The Members of the Fire Service shall act in accordance with the procedure and attendance at Fire Station as envisaged under Chapter XII and Part III, Chapter XIII of Tamil Nadu Fire Service Manual, 1974.(2)The Members of the Fire Service not below the rank of Assistant Station Fire Officer and officer in charge of the fire station and the Leading Fireman in cases where the Assistant Station Fire Officer and Station Fire Officer is absent shall act in accordance with Part IV, Chapters XIV, XV and XVI of the Tamil Nadu Fire Service Manual, 1974.
