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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in The Darjeeling Gorkha Hill Council Act, 1988

(2)The Government shall, by order published in the Official Gazette, determine the territorial limits of constituencies into which the hill areas shall be delimited for the purpose of election of members to the General Council.