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State of Madhya Pradesh - Section

Section 7 in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

7. Establishment of Cell at Divisional and District level.

- For monitoring reservation and recruitment and promotion in the categories of Class III and Class IV posts for each district and for each division, the Collector of the district shall be responsible for obtaining and maintaining the information from all the District Level appointing authorities and the Divisional Commissioner shall be responsible for obtaining and maintaining the information from All Divisional level appointing authorities. A cell shall be established for this purpose in the Office of Divisional Commissioner and Collector to ensure compliance of the provisions of the Act and Rules.