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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(e)"Inspector" means a Medical Inspector appointed under sub-section (1) of Section 17 of the Act;
(ee)[ "Post Graduation in Homoeopathy" means a Post Graduate qualification in Homoeopathy recognized as per the provisions of the Act;] [New clause inserted vide H(PGDC) Amendments Regulations, 2001.]