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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Fee Rules Notification, 2009

(2)Any other to11 Plaza - the same section of state highway and in the same direction shall not be established within a distance of fifty kilometers:Provided that where the executing authority deems necessary, it may for reasons to be recorded m writing, establish or allow the concessionaire to establish another toll plaza within a distance of fifty kilometers:Provided further that a toll plaza may be established within a distance of forty kilometers from another toll plaza if such toll plaza is for collection of fee for a permanent bridge, bypass or tunnel.