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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The University of Rajputana (Second Amendment) Act, 1950

(2)The courses of study and curricula to be followed in the University or its affiliated colleges and recognised High Schools may be prescribed by the statutes and ordinances and, subject thereto, by regulations."