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State of Rajasthan - Section

Section 4 in The University of Rajputana (Second Amendment) Act, 1950

4. Amendment of section 8.

- For section 8 of the said Acts, the following section shall be substituted:-"8. Teaching of the University. - (1) All teaching recognised by the University shall be conducted either in the University, or in-(a)affiliated colleges,(b)recognised schools, and(c)approved institutions.
(2)The courses of study and curricula to be followed in the University or its affiliated colleges and recognised High Schools may be prescribed by the statutes and ordinances and, subject thereto, by regulations."