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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)Words or expressions used in these regulations, but not defined herein, shall have the same meaning as assigned to them respectively in the Jammu and Kashmir Board of Professional Entrance Examinations Act, 2002, the Jammu and Kashmir Reservation Act, 2004 or the rules made under these enactments as amended from time to time.