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State of Jammu-Kashmir - Section

Section 2 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

2. Application of the Regulations.

- (I) These Regulations shall apply to the conduct of Entrance Tests, and making of selection of candidates by the Board for admission to various Professional Courses in the Professional Colleges of the State.
(II)All candidates who seek admission and/or get admitted to any Professional Course in the State are deemed to have fully read and accepted the conditions contained in these Regulations.
(III)The Board reserves the right to change/modify any of the conditions enumerated herein for the purpose of complying with any of the Regulations of the Medical Council of India, Dental Council of India, University Grants Commission, AICTE, affiliated University or any other competent authority.
(IV)Words or expressions used in these regulations, but not defined herein, shall have the same meaning as assigned to them respectively in the Jammu and Kashmir Board of Professional Entrance Examinations Act, 2002, the Jammu and Kashmir Reservation Act, 2004 or the rules made under these enactments as amended from time to time.